Telangana High Court
Dubba Maheshwar Reddy, vs The Government Of Andhra Pradesh, on 23 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY
WRIT APPEAL No.2277 of 2005
JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)
On 29.10.2021, there was no appearance on behalf of the
appellants. Therefore, the matter was adjourned to today under
the category "for dismissal". Today also there is no appearance on
behalf of the appellants.
Hence, the writ appeal is dismissed for want of prosecution.
Miscellaneous petitions, if any, shall stand closed. There
shall be no order as to costs.
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SATISH CHANDRA SHARMA, CJ
______________________________
A. RAJASHEKER REDDY, J
23.11.2021
ES