Telangana High Court
The Telangana Samagra Shiksha ... vs V. Aruna on 22 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
W.A.No.491 of 2019
JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)
Learned counsel for the appellants prays for withdrawal of
the present writ appeal.
The writ appeal is accordingly dismissed as withdrawn.
Pending miscellaneous applications, if any, shall stand
closed.
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SATISH CHANDRA SHARMA, CJ
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A.RAJASHEKER REDDY, J
22.11.2021
JSU