Telangana High Court
E Naresh Kumar vs Sri D Maheshwar Reddy on 18 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
Writ Appeal No.206 of 2019
Judgment: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)
Learned counsel for the appellant submits that the
present writ appeal has become infructuous.
The writ appeal is accordingly disposed of as
infructuous. The miscellaneous applications pending in
this writ appeal, if any, shall stand closed. There shall be
no order as to costs.
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SATISH CHANDRA SHARMA, CJ
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A.RAJASHEKER REDDY, J
18.11.2021
vs