E Naresh Kumar vs Sri D Maheshwar Reddy

Citation : 2021 Latest Caselaw 3597 Tel
Judgement Date : 18 November, 2021

Telangana High Court
E Naresh Kumar vs Sri D Maheshwar Reddy on 18 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                      AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY



                      Writ Appeal No.206 of 2019


Judgment:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




        Learned counsel for the appellant submits that the

present writ appeal has become infructuous.


        The writ appeal is accordingly disposed of as

infructuous. The miscellaneous applications pending in

this writ appeal, if any, shall stand closed. There shall be

no order as to costs.


                                           ___________________________
                                              SATISH CHANDRA SHARMA, CJ




                                           ___________________________
                                                 A.RAJASHEKER REDDY, J
18.11.2021

vs