B. Sudbakar vs Sri Nagarjuna Degree College ...

Citation : 2021 Latest Caselaw 3591 Tel
Judgement Date : 18 November, 2021

Telangana High Court
B. Sudbakar vs Sri Nagarjuna Degree College ... on 18 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                              AND
             THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                         WRIT APPEAL No.512 of 2020

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




     Learned counsel for the appellant has fairly stated before this

Court that the writ appeal has become infructuous.


     Accordingly, the writ appeal is disposed of as infructuous.


     Miscellaneous petitions, if any, shall stand closed.                         There

shall be no order as to costs.



                                                    __________________________________
                                                    SATISH CHANDRA SHARMA, CJ



                                                          ______________________________
                                                           A. RAJASHEKER REDDY, J


18.11.2021

ES