Mohd. Hussain, Medak Dist. vs M. Naveenkanth Reddy, R.R.Dist., ...

Citation : 2021 Latest Caselaw 3447 Tel
Judgement Date : 12 November, 2021

Telangana High Court
Mohd. Hussain, Medak Dist. vs M. Naveenkanth Reddy, R.R.Dist., ... on 12 November, 2021
Bench: N.Tukaramji
           THE HON'BLE SRI JUSTICE N.TUKARAMJI

                    MACMA No.5107 OF 2008

JUDGMENT:

On perusal of the record, during pendency of the appeal, the matter was referred to the Lok Adalat, and as per the Award dated 11.09.2021 the appeal has been disposed of as not pressed.

Accordingly, the MACMA is disposed of, in terms of the award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in this appeal shall stand closed.

________________________ JUSTICE N.TUKARAMJI Date: 12.11.2021 kvrm