Telangana High Court
Malishetti Soma Narayana vs Kotha Mani on 10 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
I.A.No.2 of 2020 In/And W.A.No.259 of 2020
COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)
On 11.08.2021, there was no appearance on behalf of the
appellant. Today also, there is no appearance on behalf of the
appellant even in the second round.
Therefore, both I.A.No.2 of 2020 as well as the writ appeal
are dismissed for want of prosecution.
The miscellaneous applications pending in this writ appeal,
if any, shall stand closed.
___________________________
SATISH CHANDRA SHARMA, CJ
___________________________
A.RAJASHEKER REDDY, J
10.11.2021
JSU