The Hon'ble The Chief Justice Satish Chandra Sharma and The Hon'ble Sri Justice A. Rajasheker Reddy Writ Appeal No.190 of 2006 Judgment: (Per the Hon'ble the Chief Justice Satish Chandra Sharma) Learned counsel for the appellants submits that the Writ Appeal has become infructuous.
Recording the above, the Writ Appeal is disposed of as infructuous.
Consequently, Interlocutory Applications, pending if any, stand dismissed.
_______________________ Satish Chandra Sharma, CJ ____________________ A. Rajasheker Reddy, J Date:10.11.2021 lur