Telangana High Court
Sri. T.Gyaneshwar Singh vs The State Of Telangana on 9 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
The Hon'ble The Chief Justice Satish Chandra Sharma
and
The Hon'ble Sri Justice A. Rajasheker Reddy
Writ Appeal Nos.66 & 68 of 2020
Common Judgment: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)
Learned counsel for the appellants prays to withdraw
the Writ Appeals on the ground that respondent
No.4/Tahsildar has already passed an order in these matters.
2. Prayer is allowed.
3. Writ Appeals are, accordingly, dismissed as withdrawn.
Consequently, Interlocutory Applications, pending if any, stand dismissed.
_______________________ Satish Chandra Sharma, CJ ____________________ A. Rajasheker Reddy, J 09.11.2021 lur