THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 4853 of 2017
ORDER:
This Civil Revision Petition is filed questioning the order dated 21.08.2017 dismissing I.A.No.5 of 2017 in O.S.No.29 of 2012 on the file of the Junior Civil Judge, Banswada.
It is to be noted that as per the status report of the Junior Civil Judge, Banswada, the said suit itself came to be dismissed by the Court below vide judgment dated 16.08.2018.
In those circumstances, nothing survives for adjudication in this Civil Revision Petition.
Accordingly, this Civil Revision Petition is closed. However, it is made clear that if any of the parties desire to be heard, liberty is given to them to file an Application to revive the Revision and on filing such Application, the matter would be heard on merits.
Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 25th MARCH, 2021.
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