THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND THE HONOURABLE SRI JUSTICE T. VINOD KUMAR C.M.A. No.63 of 2021 JUDGMENT: (Per Hon'ble Sri Justice M.S. Ramachandra Rao) It is stated that I.A.No.402 of 2020 in O.S.No.300 of 2018 has been finally disposed of by the VIII Additional District and Sessions Judge, Ranga Reddy District at L.B. Nagar on 08-03-2021.
In that view of the matter, this appeal arising out of an ex parte injunction granted in I.A.No.402 of 2020 in O.S.No.300 of 2018 is infructuous, and dismissed as such. No costs.
As a sequel, miscellaneous petitions pending, if any, shall stand closed.
__________________________________ JUST ICE M.S.RAMACHANDRA RAO __________________________ JUSTICE T.VINOD KUMAR Date: 23.03.2021 Vsv