Telangana High Court
Smt. Girl Manjula, vs Sri. Pandiri Naresh Kumar, on 16 March, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
A.S. No. 645 OF 2018
JUDGMENT:
Learned Counsel for the appellant filed a letter dated 10.03.2021 seeking permission of this Court to withdraw the Appeal.
Permission is accorded and the Appeal is dismissed as withdrawn.
Consequently, miscellaneous applications, if any shall stand dismissed. No costs.
________________________ CHALLA KODANDA RAM, J Dt:16.03.2021 kdl