Sri Balaji Developers. vs The State Of Telangana

Citation : 2021 Latest Caselaw 717 Tel
Judgement Date : 5 March, 2021

Telangana High Court
Sri Balaji Developers. vs The State Of Telangana on 5 March, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.8

      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                   WRIT APPEAL No.77 of 2021

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

After addressing arguments for some time, learned counsel for the appellant seeks leave to withdraw the present appeal.

2. Leave, as prayed for, is granted. The present appeal is dismissed as withdrawn along with the pending applications, if any.

_________________ HIMA KOHLI, CJ ______________________ B. VIJAYSEN REDDY, J 05.03.2021 lur