Telangana High Court
Sri Vennu Madhava Rao, Khammam vs Sri Koppu Sadguru Murthy, Khammam ... on 2 March, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
S.A. No. 534 OF 2015
JUDGMENT:
Learned Counsel for the appellant filed a letter dated 25.02.2021 seeking permission of this Court to withdraw the Appeal.
Permission is accorded and the Appeal is dismissed as withdrawn.
Consequently, miscellaneous applications, if any shall stand closed. No costs.
________________________ CHALLA KODANDA RAM, J Dt:02.03.2021 kdl