THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 5837 of 2018
ORDER:
This Civil Revision Petition is filed against order dated 17.08.2018 passed by the learned III Additional District Judge, Ranga Reddy District at L.B. Nagar, dismissing I.A.No.439 of 2018 in O.S.No.840 of 2006, filed by petitioners/proposed plaintiffs 7 to 9 to condone the delay of 2324 days by setting aside the abatement dated 25.10.2011.
It is to be noted that as per the status report of District Courts, Ranga Reddy, the said suit itself came to be dismissed by the Court below vide judgment dated 03.06.2016.
In those circumstances, nothing survives for adjudication in this Civil Revision Petition.
Accordingly, this Civil Revision Petition is closed. However, it is made clear that if any of the parties desire to be heard, liberty is given to them to file an Application to revive the Revision and on filing such Application, the matter would be heard on merits.
Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 30th MARCH, 2021.
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