Telangana High Court
Mahaveer Infoway Ltd vs Tech Minfy Info Solutions Llp And 4 ... on 24 June, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T.VINOD KUMAR C.M.A. No.1388 of 2017 JUDGMENT: (Per Hon'ble Sri Justice M.S. Ramachandra Rao) Learned counsel for appellants state that the Appeal has become infructuous.
Recording the same, this Appeal is dismissed as infructuous. No costs.
Consequently, miscellaneous petitions, pending if any, shall stand closed.
____________________________ M.S. RAMACHANDRA RAO, J ___________________ T.VINOD KUMAR, J Date: 24-06-2021 Vsv