M/S Reliance General Insurance ... vs Patnam Bikshapathi

Citation : 2021 Latest Caselaw 1764 Tel
Judgement Date : 21 June, 2021

Telangana High Court
M/S Reliance General Insurance ... vs Patnam Bikshapathi on 21 June, 2021
Bench: T.Amarnath Goud
       THE HON'BLE SRI JUSTICE T. AMARNATH GOUD

                     MACMA No.24 OF 2020

JUDGMENT:

During the pendency of the appeal, the matter was referred to the Lok Adalat, and the same was settled before the Lok Adalat, vide Award dated 20.02.2021.

Accordingly, the MACMA is disposed of, in terms of the award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in this appeal shall stand closed.

_____________________________ JUSTICE T. AMARNATH GOUD Date: 21.06.2021 Shr