The Icici Lombard General ... vs K Vanamma

Citation : 2021 Latest Caselaw 1726 Tel
Judgement Date : 21 June, 2021

Telangana High Court
The Icici Lombard General ... vs K Vanamma on 21 June, 2021
Bench: T.Amarnath Goud
       THE HON'BLE SRI JUSTICE T. AMARNATH GOUD

                     MACMA No.287 OF 2019

JUDGMENT:

During the pendency of the appeal, the matter was referred to the Lok Adalat, and the same was settled before the Lok Adalat, vide Award dated 08.02.2020.

Accordingly, the MACMA is disposed of, in terms of the award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in this appeal shall stand closed.

_____________________________ JUSTICE T. AMARNATH GOUD Date: 21.06.2021 Shr