Telangana High Court
M/S Luharuka Media And Infra ... vs M/S. Amr India Limited, Hyd ... on 8 June, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T.VINOD KUMAR CMA.No.s 1044 of 2016 and 498 of 2017 COMMON JUDGMENT: (Per Sri Justice M.S.Ramachandra Rao) Counsel on both sides report that these two appeals have become infructuous.
2. Recoding the said submission, these two Appeal are dismissed as infructuous. No order as to costs.
3. Consequently, miscellaneous petitions pending, if any, shall stand closed.
______________________________ M.S.RAMACHANDRA RAO, J ______________________ T.VINOD KUMAR, J 08th June, 2021.
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