Shriram General Insurance ... vs Pendyala Srinivasa Rao

Citation : 2021 Latest Caselaw 1495 Tel
Judgement Date : 1 June, 2021

Telangana High Court
Shriram General Insurance ... vs Pendyala Srinivasa Rao on 1 June, 2021
Bench: T.Amarnath Goud
       THE HON'BLE SRI JUSTICE T. AMARNATH GOUD

                    MACMA No.3162 OF 2017

JUDGMENT:

During the pendency of the appeal, the matter was referred to the Lok Adalat, and the same was settled before the Lok Adalat, vide Award dated 14.12.2019.

Accordingly, the MACMA is disposed of, in terms of the award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in this appeal shall stand closed.

_____________________________ JUSTICE T. AMARNATH GOUD Date: 01.06.2021 Kvrm