Telangana High Court
Akkireddy Veera Reddy Died vs M. Siddaiah Since Deceased His Lrs ... on 30 July, 2021
Bench: Challa Kodanda Ram
The Hon'ble Sri Justice B.Prakash Rao Second Appeal No.157 of 1995 Judgment:
This matter has been coming up regularly on Thursdays from the last three occasions and getting passed over for want of Counsel. Even today when the matter is called, none appears for the appellants and there is no representation on their behalf.
Hence, the Second Appeal is dismissed for default. There shall be no order as to costs.
_______________ B.Prakash Rao, J Date: 12-08-2010 lur