HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T.VINOD KUMAR C.M.A. No.303 of 2021 JUDGMENT: (Per Hon'ble Sri Justice M.S. Ramachandra Rao) Learned counsel for appellant states that he has been instructed by Sri K.Suresh, learned counsel for appellant in the Court below to withdraw the appeal.
Granting permission as sought, this Appeal is dismissed as withdrawn.
The Court below shall decide suit uninfluenced by any observations made by it in the order under appeal. No costs.
Consequently, miscellaneous petitions, pending if any, shall stand closed.
____________________________ M.S. RAMACHANDRA RAO, J ___________________ T.VINOD KUMAR, J Date: 27-07-2021 Vsv