Telangana High Court
Sagar Power Ltd, Hyderabad vs Transmission Corporation Of A.P. ... on 22 July, 2021
Bench: A.Abhishek Reddy
THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY
WRIT PETITION No.3018 of 2005
ORDER:
In view of the judgment dated 29.11.2019 passed by a Three- Judge Bench of the Hon'ble Supreme Court in Civil Appeal No.4569 of 2003 and batch, the cause in the writ petition does not survive for adjudication.
Hence, the Writ Petition is dismissed as infructuous. The miscellaneous petitions pending, if any, shall stand closed. There shall be no order as to costs.
________________________ A.ABHISHEK REDDY, J Date: 22.07.2021 va