HONOURABLE SRI JUSTICE M.S. RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T. VINOD KUMAR Civil Miscellaneous Appeal No.18 of 2021 JUDGMENT : (Per Sri Justice M.S.Ramachandra Rao) None appears for the appellant though the matter is listed to-day under the caption 'For Dismissal'. Therefore, the Appeal is dismissed for non-prosecution.
2. No order as to costs.
3. As a sequel, miscellaneous petitions pending if any in this Appeal, shall stand closed.
____________________________ M.S.RAMACHANDRA RAO, J _______________________ T.VINOD KUMAR, J Date: 20.07.2021 Ndr