Telangana High Court
Sri Pallapu Buchaiah vs Makkala Joythi on 12 July, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.47
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
F.C.A.No.88 OF 2013
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellant states that he has instructions not to press the present appeal.
2. The present appeal is dismissed as not pressed along with the pending applications, if any.
_________________ HIMA KOHLI, CJ ______________________ B. VIJAYSEN REDDY, J 12.07.2021 Lrkm