Telangana High Court
Moola Venkata Subba Reddy vs Divi Satya Sayee Babu on 12 July, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T.VINOD KUMAR C.M.A. No.170 of 2021 JUDGMENT: (Per Hon'ble Sri Justice M.S. Ramachandra Rao) Learned counsel for appellants seeks to withdraw this Appeal. Recording the same, this Appeal is dismissed as withdrawn. No costs.
Consequently, miscellaneous petitions, pending if any, shall stand closed.
____________________________ M.S. RAMACHANDRA RAO, J ___________________ T.VINOD KUMAR, J Date: 12-07-2021 Vsv