Bakkathatla Bachaiahdied And ... vs Eadla Bhaskar Rao

Citation : 2021 Latest Caselaw 2045 Tel
Judgement Date : 8 July, 2021

Telangana High Court
Bakkathatla Bachaiahdied And ... vs Eadla Bhaskar Rao on 8 July, 2021
Bench: Challa Kodanda Ram
       THE HON' BLE SRI JUSTICE CHALLA KODANDA RAM

                 SECOND APPEAL No. 189 OF 2018

JUDGMENT:

Learned counsel for the appellants filed the memo dated 23.06.2021 to withdraw the Second Appeal on account of the mutual understanding reached between the parties.

Since unopposed, the Second Appeal is dismissed as withdrawn. No costs.

Miscellaneous petitions, if any pending, shall stand closed.

____________________________ CHALLA KODANDA RAM, J 08th July 2021 ksld 2