Telangana High Court
Jai Gayathri Traders And General ... vs The State Of Telangana And 3 Othes on 6 July, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.43
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
I.A.No.1 OF 2019 IN/AND W.A.No.635 OF 2019
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellant seeks leave to withdraw the present appeal.
2. Leave, as prayed for, is granted. The present appeal and the interlocutory application are dismissed as withdrawn.
_________________ HIMA KOHLI, CJ ______________________ B. VIJAYSEN REDDY, J 06.07.2021 Lrkm