Telangana High Court
Suthari Thirumala vs C. Muralidhar Reddy And 2 Others on 6 July, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
APPEAL SUIT No. 572 of 2019
JUDGMENT:
Learned counsel for appellant seeks permission of this Court to withdraw this Appeal Suit.
Permission is accorded and this Appeal Suit is dismissed as withdrawn.
Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 6th JULY, 2021.
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