HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T.VINOD KUMAR CMA.No.s 112, 113 & 114 of 2017 JUDGMENT: (Per Sri Justice M.S.Ramachandra Rao) Sri V.Satyanarayana, Counsel representing Sri V.S.R.Anjaneyalu, counsel for the appellants states that the cause in these appeals does not survive for consideration and the appeals have become infructuous.
2. In view of the said submission, these Appeals are dismissed as infructuous. No order as to costs.
3. Consequently, miscellaneous petitions pending, if any, shall stand closed.
______________________________ M.S.RAMACHANDRA RAO, J ______________________ T.VINOD KUMAR, J 05th July, 2021.
gra