Telangana High Court
Kalvakuntla Naga Krishna vs Kalvakuntla Rama Rao on 2 July, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
APPEAL SUIT No. 1400 OF 2018
JUDGMENT:
Learned counsel for the appellant filed a letter dated 30.06.2021, seeking permission of this Court to withdraw the Appeal, as, the dispute between the parties is settled out of the Court.
Permission is accorded and the Appeal is dismissed as withdrawn.
Consequently, miscellaneous applications, if any, shall stand closed. No costs.
________________________ CHALLA KODANDA RAM, J Dt:02.07.2021 kdl