Telangana High Court
Ade Kalyani vs The Principal Chief Conservator ... on 1 July, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.4
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
W.A.No.872 OF 2019
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellant states that he has filed a letter seeking permission to withdraw the present appeal on the ground that the appellant is no longer interested in pursuing the appeal.
2. In view of the letter dated 24.06.2021, the present appeal is closed along with the pending applications, if any.
_________________ HIMA KOHLI, CJ ______________________ B. VIJAYSEN REDDY, J 01.07.2021 Lrkm