Telangana High Court
Runavath Anantha Ramulu vs Runvath Ramakrisyhna on 1 July, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
SECOND APPEAL No. 111 of 2014
JUDGMENT:
In view of letter dated 28.06.2021 addressed to the Registry by learned counsel for appellants, the appellants are permitted to withdraw this Second Appeal.
This Second Appeal is accordingly dismissed as withdrawn.
Miscellaneous Petitions, if any pending, shall stand dismissed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 1st JULY, 2021.
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