HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
&
HON'BLE Dr.JUSTICE SHAMEEM AKTHER
AS No.363 of 2015
JUDGMENT::
Sri K. Raghava Charyulu, learned counsel for the appellants seeks permission of this Court to withdraw the appeal.
Recording the submission made by the learned counsel, permission is hereby accorded and the appeal is dismissed as withdrawn. Any interim order granted by this Court in the appeal merge into the dismissal order and shall stand vacated.
Miscellaneous petitions if any also stand dismissed. No order as to costs.
_________________________ A.RAJASHEKER REDDY,J _________________________ Dr.SHAMEEM AKTHER,J Dated: 19-01-2021 NRG 2 HON'BLE SRI JUSTICE A.RAJASHEKER REDDY & HON'BLE Dr.JUSTICE SHAMEEM AKTHER AS No.363 of 2015 Dated: 19-01-2021 NRG