Shriram General Insurance ... vs Ahmedi Begum 2 Others

Citation : 2021 Latest Caselaw 61 Tel
Judgement Date : 7 January, 2021

Telangana High Court
Shriram General Insurance ... vs Ahmedi Begum 2 Others on 7 January, 2021
Bench: B.Vijaysen Reddy
          THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                       MACMA.No.2801 of 2014

JUDGMENT:

The subject matter in the appeal was referred to Lok Adalat for settlement and accordingly, an award was passed on 08.02.2020 in terms of settlement.

In view of the above, the civil miscellaneous appeal is closed in terms of the said award passed by the Lok Adalat. As a sequel, the miscellaneous applications, if any, shall stand closed.

__________________ B. VIJAYSEN REDDY, J January 7, 2021 DSK