J.Tulasidas vs The State Of Telangana

Citation : 2021 Latest Caselaw 176 Tel
Judgement Date : 27 January, 2021

Telangana High Court
J.Tulasidas vs The State Of Telangana on 27 January, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
     THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
     THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


          WRIT APPEAL Nos.100, 107 AND 108 of 2020


COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellants seeks leave to withdraw the present appeals unconditionally.

2. Leave, as prayed for, is granted. The present appeals are disposed of as not pressed along with the pending applications, if any.

______________________________ HIMA KOHLI, CJ ______________________________ B. VIJAYSEN REDDY, J 27.01.2021 JSU