Telangana High Court
P.L. Srinivasa Rao Another vs K.Sathi Reddy on 25 January, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 4099 of 2015
ORDER:
Learned counsel for petitioners as well as learned counsel for respondent submits that the suit, being O.S.No.99 of 2015, itself came to be dismissed, by the Court below vide judgment dated 14.10.2019, as such, nothing survives for adjudication in this Civil Revision Petition.
Recording the aforesaid submission, this Civil Revision Petition is closed.
Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 25th JANUARY, 2021.
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