THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 4476 of 2015
ORDER:
This Civil Revision Petition is filed questioning order dated 07.09.2015 passed by the learned Senior Civil Judge, Shadnagar, dismissing I.A.No.275 of 2015 in O.S.No.207 of 2014 filed by petitioner/plaintiff seeking permission to file documents.
It is to be noted that as per the status report of the Court of the Senior Civil Judge, Shadnagar, the said suit itself came to be decreed, by the Court below vide judgment dated 30.09.2019.
In those circumstances, nothing survives for adjudication in this Civil Revision Petition.
Accordingly, this Civil Revision Petition is closed. Miscellaneous applications, if any pending, shall stand closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 25th JANUARY, 2021.
kvni