Telangana High Court
K.M.Pratap vs K.P. Vivekanand Another on 21 January, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 1986 OF 2015
O R D E R:
Learned counsel for the petitioner fairly submits that O.S.No.79 of 2015 came to be dismissed as not pressed by the learned Principal Junior Civil Judge, Medchal, Ranga Reddy District, vide judgment dated 20.09.2016, as such, nothing survives for adjudication in this Civil Revision Petition.
Recording the above submission, the Civil Revision Petition is closed.
Consequently, miscellaneous applications, if any shall stand closed.
________________________ CHALLA KODANDA RAM, J Dt:21.01.2021 kdl