Telangana High Court
D Durga Kumari, Hyd vs Prl Secy, Home., Hyd 3 Ot on 25 February, 2021
Bench: K.Lakshman
THE HONOURABLE SRI JUSTICE K. LAKSHMAN
WRIT0 PETITION No.5904 OF 2016
ORDER:
Sri S.Ram Mohan, learned Assistant Government Pleader for Home, on instructions would submit that the Police have completed investigation and filed final report and the same was taken on file vide SC.No.483 of 2017 and the same was ended in acquittal vide judgment dt.13.09.2020.
Recording said submission, this Writ Petition is closed. Miscellaneous Petitions, pending if any, shall also stand dismissed.
__________________ K. LAKSHMAN, J Date: 25.02.2021 dv