Telangana High Court
Icici Lombard General Insurance ... vs Jannu Sunitha 5 Others on 24 February, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL MISCELLANEOUS APPEAL No. 969 OF 2015
JUDGMENT:
Learned Counsel for the appellant submits that the dispute between the parties has been settled before the Lok Adalat on 07.11.2020.
Recording the above submission, the Civil Miscellaneous Appeal is closed.
Consequently, miscellaneous applications, if any shall stand closed.
________________________ CHALLA KODANDA RAM, J Dt:24.02.2021 kdl