Telangana High Court
Banda Meena Reddy vs The State Of Telangana on 17 February, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
29-30
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
WRIT APPEAL NOs.509 AND 518 OF 2020
COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellants seeks leave to withdraw the present appeals.
2. Leave, as prayed for, is granted. The present appeals are disposed of as not pressed along with the pending applications, if any.
______________________________ HIMA KOHLI, CJ ______________________________ B. VIJAYSEN REDDY, J 17.02.2021 JSU