Telangana High Court
M.S Bajaj Allianz General ... vs Pundikura Kurva Padmamma on 12 February, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
C.M.A. No. 1306 OF 2017
JUDGMENT:
Learned Counsel for the appellant filed a letter dated 10.02.2021 seeking permission of this Court to withdraw the Appeal.
Permission is accorded and the Appeal is dismissed as withdrawn.
Consequently, miscellaneous applications, if any shall stand closed. No costs.
________________________ CHALLA KODANDA RAM, J Dt:12.02.2021 kdl