THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
WRIT APPEAL No.38 of 2020
AND
WRIT PETITION No.8955 of 2019
COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1. The appellants are aggrieved by an order dated 10.12.2019,
passed by the learned Single Judge disposing of W.P.No.26697 of
2019 filed by the respondent No.1/writ petitioner praying inter alia
for directions to the Government authorities to demolish the illegal construction purportedly carried out by the appellants at plots No.616, 617, 634 and 635, Type B, situated in Sriram Nagar, Kondapur Village, Serilingampally Mandal, Ranga Reddy District.
2. By the impugned order, the learned Single Judge has directed the Deputy Commissioner, GHMC to decide the pending representation dated 02.11.2019 submitted by the respondent No.1/writ petitioner, raising a grievance against the purported unauthorised construction raised by the appellants, after affording an opportunity of hearing to both sides.
3. Mr. Ch. Laxminarayana, learned counsel for the appellants states that the respondent No.1/writ petitioner did not reveal to the court the fact that earlier hereto, he had filed W.P.No.8955 of 2019 for seeking similar relief, which is still pending adjudication. W.A.No.38 OF 2020 & W.P.No.8955 OF 2019 Page 1 of 2
4. Mr. K. Gopal, learned counsel appearing on behalf of the respondent No.1/writ petitioner concedes that the aforesaid writ petition is pending and states that he has no objection, if the same is disposed of by this court, in view of the order dated 10.12.2019 passed in W.P.No.26697 of 2019.
5. Learned counsel for the appellants is also agreeable to the said suggestion.
6. Accordingly, the present appeal is disposed of while upholding the order dated 10.12.2019 passed in W.P.No.26697 of 2019 and disposing of W.P.No.8955 of 2019 filed by the respondent No.1/writ petitioner and pending adjudication before the learned single Judge, along with the pending applications, if any.
______________________________ HIMA KOHLI, CJ ______________________________ B. VIJAYSEN REDDY, J 03.02.2021 JSU W.A.No.38 OF 2020 & W.P.No.8955 OF 2019 Page 2 of 2