Telangana High Court
Bajaj Allianz General Insurance ... vs Sri G.Narsing Rao Anr on 1 February, 2021
Bench: Challa Kodanda Ram
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
C.M.A. No. 191 OF 2014
JUDGMENT:
Learned Counsel for the appellant filed a letter dated 29.01.2021 seeking permission of this Court to withdraw the Appeal.
Permission is accorded and the Appeal is dismissed as withdrawn.
Consequently, miscellaneous applications, if any shall stand closed. No costs.
________________________ CHALLA KODANDA RAM, J Dt:01.02.2021 kdl