Telangana High Court
The Apsrtc Another vs Smt M. Lakshmi 2 Others on 15 December, 2021
Bench: G Sri Devi
THE HON'BLE JUSTICE G. SRI DEVI
M.A.C.M.A. No 1727 of 2007
JUDGMENT:
Although the matter, which pertains to 2007, underwent several adjournments, there is no representation on behalf of the appellants.
Hence, the appeal is dismissed for non-prosecution. No costs.
Miscellaneous petitions, if any pending, shall stand closed.
_____________________ JUSTICE G. SRI DEVI 15.12.2021 tsr 2 THE HON'BLE JUSTICE G. SRI DEVI M.A.C.M.A. No. 1727 of 2007 DATE: 15-12-2021