Telangana High Court
Syed Shah Gulam Ali Quadri vs The Joint Collector on 13 December, 2021
Bench: Satish Chandra Sharma, N.Tukaramji
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE N. TUKARAMJI
WRIT APPEAL No.201 OF 2007
JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)
The present appeal is of the year 2007. When the
matter is taken up today, there is no appearance on
behalf of the appellants.
The writ appeal is accordingly dismissed for want of
prosecution.
Miscellaneous applications pending, if any, shall
stand closed. There shall be no order as to costs.
___________________________
SATISH CHANDRA SHARMA, CJ
___________________________
N. TUKARAMJI, J
13.12.2021
vs