The Hyderabad Public School , vs Mrinalini Kulkarni,

Citation : 2021 Latest Caselaw 4306 Tel
Judgement Date : 13 December, 2021

Telangana High Court
The Hyderabad Public School , vs Mrinalini Kulkarni, on 13 December, 2021
Bench: Satish Chandra Sharma, N.Tukaramji
  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                 AND
             THE HON'BLE SRI JUSTICE N. TUKARAMJI


                       I.A.No.1 of 2019
                             And
                 WRIT APPEAL No.110 of 2019

COMMON JUDGMENT:       (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




      Learned counsel for the appellants prays for withdrawal

of the present writ appeal.


      Accordingly, I.A.No.1 of 2019 as well as the writ appeal

are dismissed as withdrawn.


      Miscellaneous petitions, if any, shall stand closed.

There shall be no order as to costs.



                                   __________________________________
                                    SATISH CHANDRA SHARMA, CJ



                                         ______________________________
                                                N. TUKARAMJI, J
13.12.2021

ES