Telangana High Court
M/S Prasad Film Laboratories ... vs M.Sridhar Rao on 1 December, 2021
Bench: Lalitha Kanneganti
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
CRIMINAL APPEAL NO. 2908 OF 2018
JUDGMENT:
Sri B. Nalin Kumar, learned counsel for the appellant, seeks permission of this Court to withdraw this Criminal Appeal and a letter dated 29.11.2021 is filed to that effect.
Permission is accorded.
The Criminal Appeal is, accordingly, dismissed as withdrawn. Miscellaneous applications, if any, pending shall stand dismissed.
___________________________ LALITHA KANNEGANTI, J 1st December 2021 RRB