THE HONOURABLE
THE ACTING CHIEF JUSTICE M.S. RAMACHANDRA RAO
AND THE HONOURABLE SRI JUSTICE T. VINOD KUMAR Writ Appeal No.390 of 2021 JUDGMENT: (Per the Hon'ble the Acting Chief Justice M.S.Ramachandra Rao) The counsel for petitioner(s) seeks to withdraw the Writ Appeal with liberty to challenge Section 3(A)(1) Notification dt.05.06.2020 and also Section 3(A)(1) Notification dt.28.01.2021.
2. Granting liberty as sought, the Writ Appeal is dismissed as withdrawn. No order as to costs.
3. As a sequel, miscellaneous petitions pending if any in this Writ Appeal, shall stand closed.
_______________________________ M.S.RAMACHANDRA RAO, HACJ _______________________ T.VINOD KUMAR, J Date: 31.08.2021 Ndr