Telangana High Court
K. Padmaja vs The State Of Telangana on 31 August, 2021
Bench: B.Vijaysen Reddy
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
WRIT PETITION No.45117 OF 2018
JUDGMENT:
It is represented that the matter was settled before the Lok Adalat for settlement and accordingly, an award was passed on 12.12.2020 in terms of settlement.
In view of the above, the present appeal is closed in terms of the said award passed by the Lok Adalat. As a sequel, the miscellaneous applications, if any, shall stand closed.
______________________________ B. VIJAYSEN REDDY, J 12.03.2021 JSU